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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(2) in The Dibrugarh University Act, 1965

(2)From the date on which this Act comes into force the Gauhati University shall come to exercise its jurisdiction over all the colleges and institutions affiliated to or recognized by it and lying within the district of Lakhimpur and Sibsagar, and the Dibrugarh University shall exercise authority and jurisdiction over them fro the aforesaid date, and they were affiliated to, or recognized by Dibrugarh University from the aforesaid date.