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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Rajasthan - Subsection

Section 3B(2)(d) in The Rajasthan Minor Mineral Concession Rules, 1986

(d)an affidavit stating that no dues of the Mines Department are outstanding against any member of his/her family;