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[Cites 0, Cited by 0] [Section 866] [Entire Act]

State of Haryana - Subsection

Section 866(4) in Punjab Jail Manual

(4)On the evening before the execution is to take place, the gallows and rope should be examined to ascertain that they have received no injury since being tested.Note - The rope shall be tested by attaching to one end a sack of sand or clay equal to one and a half times the weight of the prisoner to be executed and dropping this weight the distance of the drop to be given to the prisoner.