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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Andhra Pradesh - Subsection

Section 88(2)(b) in Andhra Pradesh Education Act, 1982

(b)"director" in relation to
(i)'a firm' means a partner in the firm,
(ii)'a society or other association of individuals' means the person who is entrusted, under the rules of the society or other association, with management of the affairs of the society or other association, as the case may be.