- The "land survey" means -(a)all or any of the following activities -(i)division of land into survey numbers, recognition of existing survey numbers, reconstitution thereof or forming new survey numbers in land used for agricultural purposes and activities incidental thereto;(ii)division of land into plot numbers, recognition of existing plot numbers, reconstitution thereof or forming new plot numbers and grouping them into blocks in land used for non-agricultural purposes and activities incidental thereto;(iii)grouping of the survey numbers and blocks into villages in non-urban areas and into sectors in urban areas and activities incidental thereto;(b)preparation of a Field Book describing the area, current land use and other attributes of each survey number, block number or plot number, as the case may be;(c)preparation or revision or correction of field map, as the case may be;(d)preparation of record of rights, in order to bring the land records up to date in any local area;(e)preparation of any other record, as may be prescribed.
