Himachal Pradesh High Court
Ram Krishan (Deceased) Through Lrs. vs . Smt. Ghambari on 3 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Ram Krishan (deceased) through Lrs. vs. Smt. Ghambari Devi (deceased) through Lrs.
.
RSA No. 438 of 2007.
03.11.2022 Present: Mr. Het Ram Thakur, Advocate, vice counsel for the appellants.
Mr. Nitin Thakur, Advocate, for respondents No.1(a).
Learned counsel for the respondent has submitted that despite repeated efforts he has not been able to make contact with the respondent in order to ascertain the latest status. He seeks time to have instructions. List on 19th December, 2022.
(Satyen Vaidya) Judge.
3rd November, 2022.
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