Supreme Court - Daily Orders
Sudhakar Wamanrao Hingankar vs Vasantrao Gulabrao Thakre (Dead) By Lrs on 10 February, 2020
Bench: S. Abdul Nazeer, Sanjiv Khanna
ITEM NO.3 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3273/2020
(Arising out of impugned final judgment and order dated 04-02-2019
in MCAR No. 17754/2018 passed by the High Court of Judicature at
Bombay at Nagpur)
SUDHAKAR WAMANRAO HINGANKAR & ORS. Petitioner(s)
VERSUS
VASANTRAO GULABRAO THAKRE (DEAD) BY LRS Respondent(s)
(IA No. 9343/2020 - EXEMPTION FROM FILING O.T.)
WITH
Diary No(s). 3630/2020 (IX)
(FOR CONDONATION OF DELAY IN FILING ON IA 19530/2020
FOR EXEMPTION FROM FILING O.T. ON IA 19531/2020
IA No. 19530/2020 - CONDONATION OF DELAY IN FILING)
Date : 10-02-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s)
Mr. N. L. Ganapathi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned judgment/order passed by the High Court.
The Special Leave Petition is accordingly dismissed. Pending Application(s), if any, stand disposed of.
Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2020.02.16 23:54:48 IST Reason: (NEETA SAPRA) (RAJINDER KAUR)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR