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Supreme Court - Daily Orders

Sudhakar Wamanrao Hingankar vs Vasantrao Gulabrao Thakre (Dead) By Lrs on 10 February, 2020

Bench: S. Abdul Nazeer, Sanjiv Khanna

     ITEM NO.3                            COURT NO.14                   SECTION IX

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).      3273/2020

     (Arising out of impugned final judgment and order dated 04-02-2019
     in MCAR No. 17754/2018 passed by the High Court of Judicature at
     Bombay at Nagpur)

     SUDHAKAR WAMANRAO HINGANKAR & ORS.                                  Petitioner(s)

                                                     VERSUS

     VASANTRAO GULABRAO THAKRE (DEAD) BY LRS                             Respondent(s)
     (IA No. 9343/2020 - EXEMPTION FROM FILING O.T.)

     WITH
     Diary No(s). 3630/2020 (IX)
     (FOR   CONDONATION  OF   DELAY  IN   FILING   ON  IA                      19530/2020
     FOR EXEMPTION FROM FILING O.T. ON IA 19531/2020
     IA No. 19530/2020 - CONDONATION OF DELAY IN FILING)

     Date : 10-02-2020 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)
                                     Mr. N. L. Ganapathi, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

We are not inclined to interfere with the impugned judgment/order passed by the High Court.

The Special Leave Petition is accordingly dismissed. Pending Application(s), if any, stand disposed of.

Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2020.02.16 23:54:48 IST Reason:
     (NEETA SAPRA)                                                   (RAJINDER KAUR)
     SENIOR PERSONAL ASSISTANT                                     ASSISTANT REGISTRAR