Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 010] [Entire Act] Bengal Presidency - Subsection Section 010(a) in Bengal Trade Union Regulations, 1927 (a)Cultivation and tillage of soil, dairy farms, production of agricultural or horticultural commodities, sugarcane, raising of livestock, bees or poultry farm, sericulture, wool shearing, etc.