Section 42(3) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992
(3)The valid ballot papers shall thereafter be bundled together and kept alongwith the bundle of rejected papers in a separate packet, which shall be sealed and on which shall be recorded the following particulars, namely :(a)the name of the constituency;(b)the particulars of the polling-station where the ballot papers have been used; and(c)the date of counting.
