Section 37E(i) in The Rajasthan Minor Mineral Concession Rules, 1986
(i)the plan of the precise area showing the nature and extent of the mineral deposit, spot or spots where the excavation is to be done in the first year and its extent, a detailed cross-section and detailed plan of spots of excavation based on the prospecting data gathered by the applicant and a tentative scheme of mining for the first five years of the lease/licence/short term permit;
