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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(j) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002

(j)"Physiotherapy Establishment" means an establishment where massaging, electrotherapy, hydrotherapy, remedial gymnastics or similar, processes are usually carried on, for the purpose of treatment of diseases or of infirmity or for improvement of health, or for the purpose of therapeutic relaxation;