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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(a) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(a)to conduct a survey and undertake a census of the affected families and details of livestock possessed by each affected family in accordance with rule 20;