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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(j) in The Dibrugarh University Act, 1965

(j)to consider the measures suggested by the Academic Council on any matter affecting the academic work of the University and to express its view on them, to consider any matter referred to it by the Executive Council or the Acadmeic Council and to submit report thereon to the Executive Council or the Academic Council, as the case may be, and