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Bombay High Court

Smt. Hetashri Narendra Rawal vs The Incharge Dy. Director Of Education , ... on 23 July, 2024

Author: M. M. Sathaye

Bench: Nitin Jamdar, M. M. Sathaye

          Digitally signed
        by ANANT
ANANT   KRISHNA NAIK
KRISHNA Date:
NAIK    2024.07.24
        17:23:10
                                                                                              14.WP.8420.2019 .doc
          +0530



                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                                WRIT PETITION NO. 8420 OF 2019

                     Smt. Hetashri Narendra Rawal and Others                         ... Petitioners
                          V/s.
                     The In-charge, Dy. Director of
                     Education, Pune Region and Another                              ... Respondents.

                     Mr. Sujeet Bugade for the Petitioners.
                     Mr. S. H. Kankal, AGP for the Respondent No. 1 & 4-State.


                                                            CORAM : NITIN JAMDAR &
                                                                    M. M. SATHAYE, JJ.

DATED : 23 JULY 2024 P.C.:

1. The Respondent-Management (Respondent Nos. 2 and 3) has transposed itself as Petitioner.
2. Learned AGP seeks time to file reply.
3. Stand over to 19 August 2024.

(M. M. SATHAYE, J.) (NITIN JAMDAR, J.) akn 1/1 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 25/07/2024 04:28:12 :::