Bombay High Court
Smt. Hetashri Narendra Rawal vs The Incharge Dy. Director Of Education , ... on 23 July, 2024
Author: M. M. Sathaye
Bench: Nitin Jamdar, M. M. Sathaye
Digitally signed
by ANANT
ANANT KRISHNA NAIK
KRISHNA Date:
NAIK 2024.07.24
17:23:10
14.WP.8420.2019 .doc
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 8420 OF 2019
Smt. Hetashri Narendra Rawal and Others ... Petitioners
V/s.
The In-charge, Dy. Director of
Education, Pune Region and Another ... Respondents.
Mr. Sujeet Bugade for the Petitioners.
Mr. S. H. Kankal, AGP for the Respondent No. 1 & 4-State.
CORAM : NITIN JAMDAR &
M. M. SATHAYE, JJ.
DATED : 23 JULY 2024 P.C.:
1. The Respondent-Management (Respondent Nos. 2 and 3) has transposed itself as Petitioner.
2. Learned AGP seeks time to file reply.
3. Stand over to 19 August 2024.
(M. M. SATHAYE, J.) (NITIN JAMDAR, J.) akn 1/1 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 25/07/2024 04:28:12 :::