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State of Gujarat - Section

Section 53 in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

53. Power to issue directions.

- The Director may, for the purpose of performing functions under this Act and for reasons to be recorded in writing, issue such directions to a person to do or abstain from doing a specified thing within the affected areas in which the emergency relief measures are being undertaken and any person on receipt of such directions shall comply with the same.