Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 162 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

162. Live wires.

- The employer shall ensure at a construction site of a building or other construction work that there is no exposed live wire in working areas at an excavation or tunneling work which are accessible to building workers other than those authorised to work on such live lines.