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Union of India - Section

Section 1757 in The Warehousing (Development and Regulatory Authority) Annual Statement of Accounts and Records Rules, 2010

1757.

G.S.R. 888 (E) dated 8th November, 2010. - In exercise of the powers conferred by sub-section (1) of Section 38 read with clause (i) of sub-section (2) of Section 50 of the Warehousing (Development and Regulation) Act, 2007 (37 of 2007), the central Government in consultation with the Comptroller and Auditor-General of India, hereby makes the following rules, namely :-