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Union of India - Section

Section 62 in The Coal Mines Regulations, 2017

62. Duties of operators of heavy earth moving machineries, excluding trucks, tippers and dumpers.

- Every person authorised to operate heavy earth moving machineries such as dragline, shovel or excavator shall -
(a)inspect the machine assigned to him in the beginning of his shift and test the various systems, sub-systems and protective devices, as stipulated in this respect by the engineer in consultation with the manufacturer or supplier;
(b)not take out the machine for work nor shall he operate the machine unless he is satisfied that it is mechanically sound and in efficient working order;
(c)maintain a record of every inspection made under clause (a) in a bound paged book kept for the purpose and shall sign every entry made therein;
(d)keep the cabin or engine room and all window glasses clean;
(e)keep the walkways, hand-rails, ladder-ways free of loose tools, lubricants or other material that might fall or cause a tripping hazard;
(f)not allow any unauthorised person to ride on the machine;
(g)not move or operate the machine when persons are in such proximity as to be endangered;
(h)not swing the bucket over the passing haulage units or over the cabin of units being loaded;
(i)lower the bucket to ground, switch-off the power supply to the machine or stop the prime mover and lock the cabin door before leaving the machine;
(j)strictly adhere to the codes of practices prepared under regulation 110 while operating the machinery;
(k)enter the condition of the machine at the end of his shift in the register or book maintained under clause (c) for necessary information of his successor.