Section 5(4)(d) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

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(d)After the Fact or Post Despatch Analysis:

(i)Analysis of frequency and voltage

(ii)Analysis of Grid Code violations and follow up with agencies

(iii)Analysis of Grid Events (GD/GI)

(iv)Evaluating primary response viz.computation of Frequency Response Characteristics (FRC) of individual control areas

(v)Low Frequency Oscillations (LFO) monitoring and analysis

(vi)Detailed reports of Grid Disturbances/Grid Events

(vii)Simulation of events and learnings thereof

(viii)Event replay, lessons learnt and dissemination of same

(ix)Taking up shortcomings with stakeholders

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