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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)At reception area and other suitable place(s) including public domain, the clinical establishment shall make available an Information Brochure containing appropriate, adequate and comprehensive information including information contained in the display board and such other additional information which are too lengthily to display in the board.Explanation. For the purpose of this rule 'other suitable place including public domain' shall include the website maintained by the clinical establishment if any.