Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jammu-Kashmir - Subsection Section 13(1) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959 (1)The President shall preside at every meeting of the Board. In the absence of the President, the members present shall elect one of them to preside.
