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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in The National Capital Region Planning Board Act, 1985

(1)Before publishing any Sub-Regional, each participating, State or as the case may be, the Union territory, shall refer such Plan, to the Board to enable the Board to ensure that such Plan, is in conformity with the Regional Plan.