Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(a) in The Indian Lighthouse Act, 1927 (a)any ship belonging to [Government] [The words "or the Govt." left out by the A.O. 1937.] or to a foreign Prince or State and not carrying cargo or passenger for freight or fares; and
