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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(7) in West Bengal Green University Act, 2017

(7)The first Vice-Chancellor may, subject to the approval of the State Government, and until constitution of the West Bengal Green University Council, appoint such administrative, clerical and other teaching staff as he deems 'necessary for giving effect to the provisions of this section.