Supreme Court - Daily Orders
M/S N. G. Textiles vs Uttar Pradesh Pollution Control Board ... on 28 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 9746 OF 2018
M/S N.G. TEXTILES ... Appellant(s)
Versus
UTTAR PRADESH POLLUTION CONTROL BOARD & ORS. ... Respondent(s)
O R D E R
The civil appeal is dismissed as withdrawn with liberty to
pursue appropriate remedy before the appropriate Forum.
......................J.
(ROHINTON FALI NARIMAN)
......................J.
(INDU MALHOTRA)
New Delhi,
Dated: September 28, 2018.
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2018.10.01
17:07:06 IST
Reason:
2
ITEM NO.58 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9746/2018
M/S N. G. TEXTILES Appellant(s)
VERSUS
UTTAR PRADESH POLLUTION CONTROL BOARD & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.136105/2018-EX-PARTE AD-INTERIM
RELIEF and IA No.136103/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.136104/2018-EXEMPTION FROM FILING O.T.)
Date : 28-09-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Appellant(s) Mr. Mahabir Singh, Sr.Adv.
Mr. Anubhav Anand Aron, Adv.
Mr. Sunklan Porwal, Adv.
Mr. Gagan Deep Sharma, Adv.
Ms. Preeti Singh, AOR
Dr. Swati Jindal, Adv.
Mr. Shivam Jaiswal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The civil appeal is dismissed in terms of the signed order.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER
(Signed order is placed on the file.)