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Supreme Court - Daily Orders

M/S N. G. Textiles vs Uttar Pradesh Pollution Control Board ... on 28 September, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

                                                           1

                                          IN THE SUPREME COURT OF INDIA
                                           CIVIL APPELLATE JURISDICTION

                         CIVIL APPEAL NO. 9746 OF 2018
                              
                       
     M/S N.G. TEXTILES                                 ...  Appellant(s)
      
                           Versus

       UTTAR PRADESH POLLUTION CONTROL BOARD & ORS.                             ... Respondent(s)


                                                  O R D E R 


                         The   civil   appeal   is   dismissed   as   withdrawn   with   liberty   to

     pursue appropriate remedy before the appropriate Forum.




                                                            ......................J.
                                                             (ROHINTON FALI NARIMAN)



                                                ......................J.
                                                  (INDU MALHOTRA)
                
       New Delhi,
       Dated: September 28, 2018.         




Signature Not Verified

Digitally signed by R
NATARAJAN
Date: 2018.10.01
17:07:06 IST
Reason:
                                     2

ITEM NO.58                   COURT NO.8                  SECTION XVII

               S U P R E M E C O U R T O F        I N D I A
                       RECORD OF PROCEEDINGS

                     Civil Appeal   No(s).   9746/2018

M/S N. G. TEXTILES                                        Appellant(s)

                                    VERSUS

UTTAR PRADESH POLLUTION CONTROL BOARD & ORS.              Respondent(s)

(FOR ADMISSION and I.R. and IA No.136105/2018-EX-PARTE AD-INTERIM
RELIEF and IA No.136103/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.136104/2018-EXEMPTION FROM FILING O.T.)

Date : 28-09-2018 This appeal was called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
          HON'BLE MS. JUSTICE INDU MALHOTRA

For Appellant(s)      Mr.   Mahabir Singh, Sr.Adv.
                      Mr.   Anubhav Anand Aron, Adv.
                      Mr.   Sunklan Porwal, Adv.
                      Mr.   Gagan Deep Sharma, Adv.
                      Ms.   Preeti Singh, AOR
                      Dr.   Swati Jindal, Adv.
                      Mr.   Shivam Jaiswal, Adv.

For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

The civil appeal is dismissed in terms of the signed order.




(MANAV SHARMA)                           (TAPAN KUMAR CHAKRABORTY)
COURT MASTER (SH)                                BRANCH OFFICER

(Signed order is placed on the file.)