Himachal Pradesh High Court
Sh. Deepak Arora & Ors. vs . Sh. Vijay Khanna on 4 November, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Sh. Deepak Arora & Ors. vs. Sh. Vijay Khanna OMP No. 772 of 2022 in Execution petition No. 10 of 2013 .
04.11.2022 Present: Mr. R. L. Sood, Sr. Advocate with Mr. Arjun Lal, Advocate, for the applicants/decree holders.
OMP No. 772 of 2022 Heard. Let the amount in question be released in favour of the applicants/decree holders in equal shares in terms of the order passed by this Court on 02.05.2015, more particularly, in terms of para-22 thereof alongwith upto date interest by remitting the same to their bank accounts as given in the application. The order be complied within fortnight.
Application stands disposed of.
(Tarlok Singh Chauhan) Judge November 4, 2022 (sanjeev) ::: Downloaded on - 04/11/2022 20:36:08 :::CIS