Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 11 in The Chhattisgarh Transit (Forest Produce) Rules, 2001

11. Counterfoils to be produced for inspection on demand.

- Gram Panchayat or any person who has been authorised to issue transit passes under clause (C) of Rule 4, shall be bound, if called upon by any forest officer not below the rank of forester, to produce for the inspection or to return the counterfoils of all passes which have been issued by such person or Gram Panchayat.