Rajasthan High Court - Jaipur
Smt Ramti Devi Rawat vs State Of Rajasthan on 28 July, 2020
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 1961/2019
Smt Ramti Devi Rawat
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. KP Mathur For Respondent(s) : Mr. Atul Sharma, P.P HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 28/07/2020 No one appeared on behalf of the petitioner.
List after 4 weeks.
In case learned counsel for the petitioner fails to appear on the next date of hearing, the case shall be proceeded further in his absence.
(SATISH KUMAR SHARMA),J RAHUL CHHIKARA/129 (Downloaded on 28/07/2020 at 09:42:00 PM) Powered by TCPDF (www.tcpdf.org)