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State of Jharkhand - Section

Section 41 in The Bihar Primary and Middle Education Rules, 1961

41. Remittance of school fees.

- Proper accounts shall be maintained in every Board-managed school showing the income from school fees at the end of each month. The total amount realised as school fees each month shall be remitted by the Headmaster of the teacher incharge, as the case may be, latest by the first working day of the following month by Money Order to the District Superintendent for being credited to the District Education Fund. Full particulars of the amount remitted shall be noted on the Money Order coupon and the carbon copy of the Money Order receipt shall be appended to the establishment bill for the month. The District Superintendent shall credit the amount to the District Education Fund through transfer credit.