Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(13)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(13)(d) in Rajasthan Public Procurement Rules, 2012

(d)the withdrawal of a submission prior to the deadline for presenting bids, unless the bidding documents stipulate that no such withdrawal is permitted.