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Securities Appellate Tribunal

Manoj Madhav Datir vs Nseil on 27 March, 2025

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI
                                                   Date : 27.03.2025

                           Appeal No. 151 of 2025
                           And
                           Misc. Application No. 355 of 2025
                           And
                           Misc. Application No. 356 of 2025
                           And
                           Misc. Application No. 357 of 2025


Manoj Madhav Datir                                  ..... Appellant

                    Versus

National Stock Exchange of India Ltd.                 ... Respondent


Mr. Sandesh R. Shukla, Advocate with Mr. Anasamah Sayed,
Advocate i/b Mr. Mithun Khaire, Advocate for the Appellant.

None for the Respondent.


ORDER :

-

1. None for the respondent. Call for admission on April 3, 2025.

Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 27.03.2025 PTM