Securities Appellate Tribunal
Manoj Madhav Datir vs Nseil on 27 March, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 27.03.2025
Appeal No. 151 of 2025
And
Misc. Application No. 355 of 2025
And
Misc. Application No. 356 of 2025
And
Misc. Application No. 357 of 2025
Manoj Madhav Datir ..... Appellant
Versus
National Stock Exchange of India Ltd. ... Respondent
Mr. Sandesh R. Shukla, Advocate with Mr. Anasamah Sayed,
Advocate i/b Mr. Mithun Khaire, Advocate for the Appellant.
None for the Respondent.
ORDER :-
1. None for the respondent. Call for admission on April 3, 2025.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 27.03.2025 PTM