Section 14 in The Orissa Panchayat Samiti Election Rules, 1991
14. Ballot boxes.
- [(1) The Election Officer shall provide such number of ballot boxes to each polling station as may be required.] [Substituted vide O.G.E. No. 1264 dated 15.11.1995.](2)The ballot boxes shall be placed in a polling station in full view of the Presiding Officer at the time of polling.
