Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 25 in Tamil Nadu Lokayukta Rules, 2018 25. Order of Lokayukta. - Any order passed by the Lokayukta under these Rules and executed by name, shall be authenticated in such manner as the Lokayukta may, by a general or special order specify, from time to time.
