Madras High Court
Sri Muthusaravan Spinning Mills Pvt. ... vs Mrs.Shreya P.Singh on 9 June, 2023
Author: M.Dhandapani
Bench: M.Dhandapani
Contempt Petition No.1191 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 09.06.2023
CORAM:
THE HONOURABLE MR. JUSTICE M.DHANDAPANI
CONTEMPT PETITION No.1191 of 2023
Sri Muthusaravan Spinning Mills Pvt. Ltd.,
Rep. By its Joint Managing Director,
A.Velkumar,
Having Registered office at
435/77A, I Agraharam,
Salem. ... Petitioner
vs.
Mrs.Shreya P.Singh,
District Collector,
Namakkal District,
Collectorate,
Thiruchengode,
Namakkal, ... Respondent
Contempt Petition filed under Section 11 of the Contempt of Courts
Act, 1971, seeking to punish the Respondent for contempt of Court for wilful
disobedience of the order passed in WP.No.16878 of 2022 dated 04.07.2022.
For Petitioner : Mr.V.Rajesh
For Respondent : Mr.P.Sathish
Addl. Government Pleader
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https://www.mhc.tn.gov.in/judis
Contempt Petition No.1191 of 2023
M.DHANDAPANI.,J.
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ORDER
This Contempt Petition is filed seeking to punish the Respondent for contempt of Court for wilful disobedience of the order passed in WP.No.16878 of 2022 dated 04.07.2022.
2. The learned counsel for the petitioner submitted that the order passed by this Court has been complied with. This is also confirmed by the learned Additional Government Pleader.
3. Recording the same, the Contempt Petition is closed accordingly.
09.06.2022
Index : Yes/No
Speaking Order : Yes/No
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CONT. PETN. No.1191 of 2023
Page No.2 of 2
https://www.mhc.tn.gov.in/judis