Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 36C in Bombay Primary Education Act, 1947 36C. Certificate of Head Master of approved school to be conclusive evidence of parents' failure to comply with Section 32. - Deleted by Gujarat 41 of 1961
