Jammu & Kashmir High Court - Srinagar Bench
Residents Of Azad Gunj Baramulla vs Bipul Pathak And Others on 7 August, 2020
Bench: Chief Justice, Sanjay Dhar
S. No. 204
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CP PIL No. 14/2016
(Through Video Conferencing)
Residents of Azad Gunj Baramulla
.... Petitioner
Through: None.
v.
Bipul Pathak and others
.... Respondents
Through: Mr. N. H. Shah, Sr. AAG.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
07.08.2020 The respondents have filed the compliance report.
Liberty is given to the petitioner to file the response, if any, before the next date of hearing.
List on 29th of September, 2020.
(SANJAY DHAR) (GITA MITTAL) JUDGE CHIEF JUSTICE SRINAGAR 07.08.2020 TASADUQ SAB:
SYED TASADUQ QADRI 2020.08.10 13:17 I attest to the accuracy and integrity of this document