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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(3) in The M.P. Cinemas (Regulation) Rules, 1972

(3)The floor, roof, private boxes, balconies, galleries, tiers, partitions, ventilators and every room, lobby, corridor, staircase and passage devoted to the use of the public shall, subject to the provisions of the proviso to sub-rule (1) of Rule 8, be constructed of fire-resisting materials. No wooden posts shall be allowed for the support of galleries and tiers.