Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 316 in The Chhattisgarh Municipal Corporation Act, 1956 316. Buildings to include part of a building for purposes of this Chapter. - For the purpose of this chapter the expression 'building' includes a part of a building.
