Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 381(2)] [Section 381] [Entire Act] State of Uttar Pradesh - Subsection Section 381(2)(iii) in Rules under the United Provinces Excise Act, 1910 (iii)Applications for the grant of a licence shall be in Form G-28 (as annexed to the rules) and shall be addressed to the District Excise Officer.