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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

(c)Words and expressions used and not defined in these Regulations but defined in the Electricity Act, 2003 shall have the meanings assigned to them in the said Act.