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State of Jharkhand - Section

Section 6 in Ramchandra Chandravansi University Act, 2018

6. Objects of the University.

- The objects of the University shall be to disseminate and advance knowledge and skill by providing instructional, research and extension of facilities and in such branches of learning as it may deem fit and the University shall endeavour to provide to students and teachers the necessary atmosphere and facilities for the promotion of:
(a)Innovations in education leading to restructuring of courses, new methods of teaching, training, and learning including online learning, blended learning, continuing education and such other modes and integrated and wholesome development of personality;
(b)Studies in various disciplines;
(c)Inter disciplinary studies;
(d)National integration, secularism and social equity and International understanding and ethics.