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Madhya Pradesh High Court

Jagdish Tiwari vs The State Of Madhya Pradesh on 3 September, 2025

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 WP-10228-2021 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 10228 of 2021 (JAGDISH TIWARI Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 03-09-2025 Parties through counsel.

Due to paucity of time, the matter could not be taken up. List on 9.9.2025.

IR (if any) to continue till the next date of hearing.

(VIJAY KUMAR SHUKLA) JUDGE VM Signature Not Verified Signed by: VARGHESE MATHEW Signing time: 03-09-2025 17:49:30