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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(h) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(h)collecting statistics from growers, traders, processor of Pulses and manufacturer of Pulses products and such other persons and institutions as may be prescribed, on any matter relating to Pulses industry;