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State of Rajasthan - Section

Section 13 in Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968

13. Remarks (Notes "removal" or "restoration") of name with dates.

Form F[See rule 7]Certificate of First Registration under section 30 of the Pharmacy Act, 1948(Central Act VIII of 1948)This is to certify that the person named below has been registered as a Pharmacist in the First Register prepared under section 30 of the Pharmacy Act, 1948 (Central Act VIII of 1948).NameQualification Registered numberThis certificate shall remain in force tillRegistrar,Rajasthan Pharmacists Registration Tribunal.