Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act] NCT Delhi - Subsection Section 7(8)(a) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017 (a)be the custodian of the records, the common seal and such other properties of the University as the Board of Governors may commit to his charge;