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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(19) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(19)“Distributor/Dealer” means the person/company/firm who distributes the aqua inputs / equipment on wholesale basis to vendors for retail sales;