Section 29 in Assam Service (Discipline and Appeal) Rules, 1964
29. Removal of doubts.
- Where a doubt arises as to who is the Head of any office or as to whether any authority is subordinate to or higher than any other authority or as to the interpretation of any of the provisions of these rules, the matter shall be referred to the Governor whose decision thereon shall be final.Chief Secretary to the Government of Assam
