Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(1) in Bihar Inland Vessels Rules, 2013 (1)For vessels having inboard engine of 565BHP or more(a)one master with first class master's certificate(b)one engineer with engineer certificate(c)Two lascar(d)One greaser
