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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(iii) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018

(iii)Five representatives of persons with benchmark disabilities as mentioned in the Schedule to the Act nominated by the District collector and three representatives of registered organizations nominated by the District collector.