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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(4) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(4)The licensee shall also affix each sealed bottle of the liquor with the 'Hologram' supplied by the Excise Officer.Part-V Provision Relating to Regulation and Supervision